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Judges required for Oral rounds of International Criminal Court Moot Court Competition

NLU Delhi

NLU Delhi

National Law University, Delhi will be organizing the India Qualifying Rounds for the International Criminal Court Moot Court Competition from March 17-20, 2016. The problem deals with jurisdictional issues of the ICC relating to crimes against humanity and war crimes. The University and the Moot Court Committee is looking for judges for the oral rounds of the competition. If you have worked on the area and are interested in judging, please email the University at: iccmoot@nludelhi.ac.in

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