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Symbiosis Law School, Pune organizing Surana & Surana International Technology Law Moot Court Competition

Reported by Kriti Srivastava

Symbiosis Law School, Pune in association with Surana & Surana International Attorneys, Chennai is organizing the 14th edition of Surana & Surana International Technology Law Moot Court Competition which is going to be held from 21st – 23rd August, 2015.

 

The moot proposition this year is based on Nano Science and technology, commercial interests and bio-ethics with special focus on human rights at the National and International level.

 

The colleges shall have to register both with Surana & Surana International Attorneys (online registration at www.mootsite.com / www.moot.in) and Symbiosis Law School, Pune (Emailing of the Soft Copy of the Registration Form to surana.moot@symlaw.ac.in) and the registration timeline is from May 14, 2015 to July 18, 2015.

However, the last date for any clarifications regarding the moot problem is July 15,  For any further queries, you can write to the Moot Court Association at surana.moot@symlaw.ac.in.

For the moot problem, rules and regulations and brochures and further information, click HERE 

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