On 19.06.2015, the President of India appointed (i) Shri Zaka Azizul Haq. (ii) Shri Shriram Kalpathi Rajendran (iii) Shri Gautam Shirish Patel (iv) Shri Atul Sharachchandra Chandurkar (v) Smt. Revati Prashant Mohite Dere (vi) Shri Mahesh Sharadchandra Sonak and (vii) Shri Ravindra Vithalrao Ghuge, to be Additional Judges of the Bombay High Court, for a period of three months with effect from 21.06.2015.
-Ministry of Law & Justice