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Companies (Amendment) Bill, 2014

On 2nd December 2014, the Union Cabinet chaired by Prime Minister Shri Narendra Modi approved the introduction of the Companies (Amendment) Bill, 2014 in Parliament to make certain amendments in the Companies Act, 2013. The objective of the proposed amendment is to meet the corporate demand, for ease of doing business, and to address problems faced by stakeholders such as Chartered Accountants and professionals.

 

The proposed amendments are as follows:

-Press Information Bureau.

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