West Bengal SIR: SC Big Order on Voter Appeals| SCC Times

WB SIR | Voter Name Missing and Appeal Pending? Read Supreme Court’s Big Order on Voter Appeals cleared by Appellate Tribunals

As West Bengal goes for election on 23 and 29 April 2026, the Supreme Court on 13 April 2026 issued specific directions to Election Commission of India for cases where voter appeals have been decided by 21 April 2026 or 27 April 2026.