The Bar Council of India (‘BCI’) on 17-03-2025 issued a press release taking strict view of the unethical legal advertising, misleading social media promotions, and professional misconduct by advocates and legal influencers.
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The Bar Council of India (‘BCI’) on 17-03-2025 issued a press release taking strict view of the unethical legal advertising, misleading social media promotions, and professional misconduct by advocates and legal influencers.
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