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RBI notifies Late Submission Fee for reporting delays under FEMA

On 30-09-2022, the Reserve Bank of India has introduced Late Submission Fee for reporting delays under FEMA. The Late Submission Fee (LSF) was introduced for reporting delays in Foreign Investment (FI), External Commercial Borrowings (ECBs) and Overseas Investment related transactions with effect from 07-11-2017, 16-01-2019 and  22-08-2022 respectively.

S. No. Type of Reporting delays

LSF Amount

(INR)

1. Form ODI Part-II/ APR, FCGPR (B), FLA Returns, Form OPI,

evidence of investment or any other return which does not capture

flows or any other periodical reporting

7500
2. FC-GPR, FCTRS, Form ESOP, Form LLP(I), Form LLP(II), Form CN, Form DI, Form InVi, Form ODI-Part I, Form ODI-Part III, Form FC, Form ECB, Form ECB-2, Revised Form ECB or any other

return which captures flows or returns which capture reporting of non-fund transactions or any other transactional reporting.

[7500 + (0.025% × A × n)]

*n” is the number of years of delay in submission rounded-upwards to the nearest month and expressed up to 2 decimal points.

**
“A is the amount involved in the delayed reporting.

Note:

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