Madras High Court's 3:2 verdict upholds its original jurisdiction in child custody cases; holds Mary Thomas to be a good law | SCC Times

Madras High Court

Madras High Court’s 3:2 verdict upholds its original jurisdiction in child custody cases; holds Mary Thomas to be a good law

Madras High Court: In a case relating to the issue of concurrent jurisdiction of the High Court over matters of child custody … Continue reading Madras High Court’s 3:2 verdict upholds its original jurisdiction in child custody cases; holds Mary Thomas to be a good law