Site icon SCC Times

SEBI extends facility for conducting annual meeting and other meetings of unitholders of REITs and InvITs through VC or through other audio-visual means

SEBI

SEBI

SEBI vide circular dated October 08, 2020 permitted REITs/InvITs to conduct annual meetings and other meetings of unitholders through VC or OAVM up to December 31, 2020.
On June 03, 2022, SEBI has decided to further extend the facility to conduct annual meetings of unitholders in terms of Regulation 22(3) of SEBI (REIT) Regulations, 2014 and Regulation 22(3)(a) of SEBI (InvIT) Regulations, 2014 and meetings other than annual meeting, through VC or OAVM till December 31, 2022.
Exit mobile version