Site icon SCC Times

MCA grants relaxation to LLPs in additional fees for delay in filing form 11 upto June 30, 2022

On May 27, 2022, the Ministry of Corporate Affairs in view of transition from version-2 of MCA-21 to version-3 and to promote compliance on part of LLPs has granted relaxation to Limited Liability Partnership (LLPs) to file e-form 11 (Annual Return of LLP) for the financial year 2021-2022 without paying additional fees upto June 30, 2022.

Exit mobile version