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Base premium for third party insurance for unlimited liability revised vide Motor Vehicles (Third Party Insurance Base Premium and Liability) Rules, 2022

On May 25, 2022, the Ministry of Road Transport and Highways, in consultation with the Insurance Regulatory and Development Authority of India, has published Motor Vehicles (Third Party Insurance Base Premium and Liability) Rules, 2022 in order to revise the base premium for third party insurance for unlimited liability. The rules shall come into force on 1st June, 2022.

 

Key points:

Discounts available on the premium are:

 

For more details, refer HERE

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