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IFSCA issues framework for Aircraft Lease

IFSCA

IFSCA

On May 18, 2022, the International Financial Services Centres Authority has specified the Framework for Aircraft lease  for entities to get registered under Finance Company Regulations as a Finance Company or a Finance Unit for undertaking aircraft lease transactions.

Key points:

    1. Operating lease for an aircraft lease arrangement including sale and lease back, purchase, novation, transfer, assignment, and such other similar transactions in relation to aircraft lease;
    2. Operating lease for an aircraft ground support equipment;
    3. Asset Management Support Services for assets owned or leased out by the entity or by its wholly owned subsidiary (ies) set up in IFSCs in India.
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