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REIT and InvIT timelines reduced vide Reduction of timelines for listing of units of Infrastructure Investment Trust (InvIT)/ Real Estate Investment Trust (REIT)

SEBI

SEBI

On 28th April, 2022, Securities and Exchange Board of India (SEBI) issued circulars namely,

  1. Reduction of timelines for listing of units of Infrastructure Investment Trust (InvIT) and
  2. Reduction of timelines for listing of units of Real Estate Investment Trust (REIT).

These circulars will come into force from 1st June, 2022.

Key Points:


*Shubhi Srivastava, Editorial Assistant has reported this brief.

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