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Regulating NBFCs’ Nomination and Remuneration Committees via Guidelines on Compensation of Key Managerial Personnel (KMP) and Senior Management in NBFCs

On 29th April 2022, Reserve Bank of India (RBI), issued guidelines on Key Managerial Personnel (KMP) and Senior Management in NBFCs. These guidelines intend to provide regulating framework to Non-Banking Financial Company (NBFCs) and their Nomination and Remuneration Committees (NRCs).

These guidelines shall come into effect from April 01, 2023.

Key points:

(a) constitution of a Remuneration Committee

(b) principles for fixed/ variable pay structures

(c) malus/ clawback provisions

 


*Shubhi Srivastava, Editorial Assistant has reported this brief.

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