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SEBI issues introduction of options on commodity indices – product design and risk management Framework

On March 24, 2022, the Securities and Exchange Board of India (SEBI) has issued notification regarding Introduction of Options on Commodity Indices – Product Design and Risk Management Framework. This came into force on March 24, 2022.

Key points:

    1. Eligibility Criteria for Underlying: Option contracts can be introduced on those indices on which futures contracts are available.
    2. Settlement Mechanism : On exercise, options contract shall be settled in cash.
    3. Minimum Strikes: Each option expiry shall have minimum three strikes available viz., one each for In the Money (ITM), Out of the Money (OTM) and At the Money (ATM).
    4. Size of the Contract: At least INR 5 lakh at the time of introduction in the market.
    5. Trading Hours: The trading hours will be in line with the trading hours for constituent futures of underlying index. In case trading hours vary for constituents, trading hours for index derivatives shall be kept such that it is available for trading whenever any of the constituent futures contract is available for trading. However,
      on the day of its expiry, Index options contract shall expire at 5:00 pm.
    6. Expiry Date: The stock exchanges shall have the flexibility to set the expiry date for contracts. However, the expiry date shall not coincide with the roll – over period of the constituents of the underlying index.
    7. Tenor of the Contract : To begin with, maximum tenor of contracts shall be 12 months.
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