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Amity University Rajasthan | National Moot Court Competition (Online), 2022

About the University

Amity University Rajasthan is one of the latest proud additions to the legacy of the 25 years old Amity Education Group of India, set up with a vision to contribute to nation-building through excellence in higher education, research, and innovation. Amity University is ranked among the top 3% Universities globally by QS- 2018 ranking Amity University Rajasthan is a part of Amity India’s leading education group with more than 1,50,000 students, 11 universities, 150 institutions, 25 schools & pre-schools, 10 overseas campuses in Singapore, Mauritius, USA, Beijing, Nanjing, South Africa, London, Dubai, Abu Dhabi & Romania. Amity University Rajasthan is built on a foundation that embodies all the qualities that have made Amity institutions world-class over the last two decades. Located in a sprawling 150-acres green campus on Delhi Jaipur Highway, the University with its state of-the-art infrastructure has instituted global standards in education, training, and research with a focus on the latest teaching methodologies.

 

About Amity Law School

The School has been established under Amity University Rajasthan to achieve world-class legal education in the state and the country. In its constant pursuit of excellence, it is always endeavouring to create a legacy of leadership, professional acumen, and excellence.

The Amity Law School (ALS), Amity University, Rajasthan has been established in the year 2008. ALS is offering courses in Ph.D., LL.M (1Year), BA-LL. B(H), B. Com-LL. B(H), B.B.A. LL. B(H). Amity Law School with its holistic approach to legal education provides impetus to law students to evolve into not only legal professionals but also as responsible and socially empathetic citizens of the State.

The institute has well-qualified, experienced, and dedicated faculties who are committed to the cause of quality legal education. ALS is affiliated with Amity University and approved by the Bar Council of India.

The methods of teaching in the Law School include lecture discussions, case law analysis, moot court training, project assignment, and placement programs. In addition, the School organizes seminars on contemporary legal issues, conducts clinical courses, and trains students in legal research and legal writing. By the time a student completes the program, he/she will be fully equipped with the required theoretical knowledge and practical experience in the field of law to become a full-fledged responsible member of the legal profession.

 

About Moot Court Society

It’s an honour and privilege to announce that Amity Law School Jaipur has established its Moot Court Society (MCS) under the aegis of Director, Amity Law School Jaipur. A pleading is to a pleader is what Moot Court Society is to a legal, educational institute. The motto of the Amity Law School, Jaipur’s Moot Court Society, is“per excellentiam varius”,which when translated

in English means “aligned for excellence”. The Moot Court Society (MCS) is a student- led initiative that works hand in hand with the college administration to plan, train, and organise moot court-related activities. The MCS hopes to inculcate a strong tradition of successful mooting for years to come for the students of Amity Law School, Jaipur. The

MCS aims to conduct training programs and organize workshops regularly for honing drafting skills, pleading and argumentative prowess of nascent legal minds. Through its faculty and students’ body, it organises various internal moot court competitions, thereby encouraging students to participate in the external moot court competitions organised both nationally and internationally.

 

About The Competition

Moot courts are academic simulations of advocacy that educate students about the law and the judicial process. Students, acting as lawyers “try” a case before the court or judge. Additionally, students are also trained to serve as “law clerks, reporters, or amicus brief writer.The objective of the Moot Court Competition is to develop academic and advocacy excellence among students and inculcate the spirit of leadership and teamwork, leading to academic and professional excellence. In this competition, a hypothetical court scenario is created where the students act like the Counsellors (Advocates) presenting each side (Plaintiff and Defendant) based on evidence and substantive questions of facts or law present their respective arguments. The adjudicator tests them on various facets of laws and judge them accordingly.

VENUE: ONLINE

 

ELIGIBILITY:

The Competition shall be open for the law students who duly enrolled and are pursuing an integrated 5 years or 3 years Law Program or LLM program from an educational institution recognized by the Bar Council of India.

TEAM COMPOSITION

Each team shall consist of two speakers and one researcher. Teams are to notify which members are the respective speakers and researcher. No change of speaker to researcher or vice-versa shall be permitted except upon application to the Organizing Committee.

REGISTRATION:

The participants may register for this competition via the link below: HERE

The registration shall be considered complete only when the ‘Registration Fee’ has been paid successfully and the registration form is duly filled with all the credentials.

 

REGISTRATION FEES: RS.2500/-

 Bank Details for NEFT/IMPS

Name of Institution:Amity University Rajasthan

Bank Name:Axis Bank Ltd.

Address:No O/15, Green House, C Scheme, Ashok Marg, Jaipur, Rajasthan, 302001

 IFSC:UTIB0000010

ACCOUNT NUMBER:010010100496797

TYPE OF ACCOUNT:SAVINGS

SUBMIT THE PROOF OF PAYMENT THROUGH EMAIL:alsjmcc2022@gmail.com

For more details, refer ANMCC Brochure

 

IMPORTANT DATES:

ANNOUNCEMENT OF THE MOOT COURT COMPETITION

 3rd March 2022

 RELEASE OF MOOT PROPOSITION

3rd March 2022

LAST DATE OF REGISTRATION

 30th March 2022

LAST DATE FOR SEEKING CLARIFICATIONS

 28th March 2022

FINAL DATE TO SUBMIT MEMORIAL

 2nd April 2022

DATES FOR ORAL ARGUMENTS         

8th – 10th April 2022

STUDENT CONVENOR:

DEEPESH KATARIYA  9119210883

HARSHVI CHAUMAL 9829522551

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