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Application for allotment of DPIN not to be made by more than five individuals in Form FiLLiP vide Limited Liability Partnership (Second Amendment) Rules, 2022

On March 04, 2022, the Ministry of Corporate Affairs (MCA) has notified Limited Liability Partnership (Second Amendment) Rules, 2022 to amend Limited Liability Partnership Rules, 2009, which shall come into force on the date of its publication in the Official Gazette.

Key Amendments:

Provided further that the application for allotment of DPIN shall not be made by more than five individuals in Form FiLLiP.

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