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1st National Insolvency and Bankruptcy Moot Court Competition, 2022 by HPNLU-Shimla [25-27 March 2022, Virtual]: Register by 20 February, 2022

About HPNLU, Shimla  

The Himachal Pradesh National Law University (HPNLU) is an autonomous law university in India located at Shimla, Himachal Pradesh. It was established by an act of the Himachal Pradesh Vidhan Sabha in the year 2016 (act 16 of 2016).

 

About the Chambers of Abhinav Mishra, Advocates and Solicitors

Chambers of Abhinav Mishra, Advocates & Solicitors was established in 2018 and has emerged as one of the eminent legal service providers for its diverse practice capabilities. The Chambers caters to litigations, Advisories, Corporate compliances to its clientage Pan India and is focused on providing strategic, innovative, and holistic legal solutions to its clients. The Chamber also focuses upon the promotion and development of legal education by organizing webinars and legal awareness camps under the banner of ‘Indian Legal Renaissance’ on different topics pertaining to law.

 

About the Competition

The 1st National Insolvency & Bankruptcy Moot Court Competition 2022 is an initiative of the Student Moot Court Committee of HPNLU and of Chambers of Abhinav Mishra, Advocates and Solicitors to bring together students from different regions to interact, compete and challenge their skills as future legal practitioners. As one of the emerging National Law Universities in India, HPNLU has hitherto undertaken measures to provide holistic and meaningful legal education to bright young students from across the country. Owing to the challenges posed by the COVID-19 pandemic, the event is set to take place virtually. The competition is being powered by ‘AAA Insolvency Professional LLP’.

 

Eligibility

Participation is restricted to undergraduate law students pursuing a three/five year LL.B degree programme in any Bar Council of India recognized institution/law school/college/university in India.

 

Team Composition

A maximum of three members and a minimum of two members are allowed to participate.

 

Registration Process

Interested teams are required to register for the competition by filling out the registration form –

HERE

A prior payment of INR 3000\- (Indian Rupees Three Thousand Only) as the registration fees are required to be deposited via SBI Collect Online Bank to register for the competition.

Find more details pertaining to payment and registration in the rule book.

 

Awards and Prizes

The following perks shall be awarded in the Competition:

All the individual winners will be provided with an internship opportunity for 4 weeks in AAAIP or Chambers of Abhinav Mishra, Advocates & Solicitors.

All the winners will be provided with a complimentary six-month subscription of Insolvency Module access from ibclaws.in (IBC Laws).

Certificates of merit shall be given to all the teams qualifying for quarter-finals and beyond.

Certificate of participation shall be given to all the participating teams.

 

Important Dates

 

Important Links

For the Proposition, click here

For the Brochure, click here

For the Rule-book, click here

 

Contact us 

We’ll be happy to address any queries and provide assistance in the process. All Queries may be directed at mcc[at]hpnlu.ac.in or you can contact the undersigned for any clarifications.

Ms. Sheenam Thakur (Student Co-convenor): +91 8988248564

Mr. Devarshi Malviya (Student Member): +91 9131048288

Ms. Ankita (Student Member): +91 9560694126

Ms. Aditi (Student Member): +91 9805204704

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