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RGNUL | Master of Business Administration Law

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Admission to MBA (Law) at RGNUL will be based on the merit list of CMAT Examination. Students are advised to appear in this test to take admission at RGNUL MBA Programme.

ABOUT RGNUL

 

RGNUL is a national law institution of eminence which aims to inculcate amongst the students an aptitude towards learning and skill acquisition and with this objective, we teach law in the form of B.A.LL.B (Hons.) FYIC and LL.M. (One year program) Along with these, we also offer PhD degree in Law and Social Sciences in integration with Law.

RGNUL is the first National Law University which has been awarded ‘A’ Grade by National Assessment and Accreditation Council (NAAC) after rigorous assessment based on various quality parameters. RGNUL has also been accorded Graded Autonomy under the UGC (Categorisation of Universities (only) for Grant of Graded Autonomy) Regulations, 2018. RGNUL received a major boost for its performance by being placed in the top 10 law universities in the NIRF rankings in 2018‐19 and 2019‐20. In Swachh Campus Rankings 2019 RGNUL has been adjudged at First Rank (Cleanest) in the Country among Government Residential Universities by MHRD.

About MBA (Law) at RGNUL

The two‐year MBA (Law) course is a distinctive program for the young and creative minds who understand the power of doing things differently. This program is for students who wish to gain expertise in both, legal and management practices. It aims to equip the students with the tools to understand legalities from the perspective of a businessman and to understand business from the perspective of a lawyer. The degree aims at bridging the knowledge gap by bringing law and management together. It is a career‐oriented course which prepares students for careers in which an understanding of legal and management aspects is crucial such as corporate lawyers, law firm consultants, investment banker, business analysts and many more. It will provide the students an access to an excellent networking and lucrative job opportunities in the corporate sector. This course is designed to make the students industry‐ready.

 

TEACHING PEDAGOGY

The curriculum has been designed by the academicians and professionals, keeping in view the present dynamic environment. AT RGNUL, the students of MBA (Law) course will be taught the theoretical and practical aspects of the course by a blend of young, dynamic and experienced faculty members. The students will be required to undertake the internship programs under the guidance of professionals and supervision of industrial experts for further knowledge enrichment and practical experience. The teaching pedagogy will be an amalgamation of the following:

  1. Enhanced classroom teaching through Audio‐visual sessions
  2. Case Studies and Role‐plays
  3. Assignment of Projects
  4. Visit to the industrial enterprises to enhance their practical learning experience
  5. Summer Internship programs
  6. Discussions with the leading experts at the national and international forum.

Eligibility: 

Brochure available here

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