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Govt. of Haryana implements enhanced rates of Dearness Allowance in the State

On January 04, 2022, the Government of Haryana has issued a notification to implement the revised rates of Dearness allowance to All India Services in the State cadre and other officers whose initial pay was fixed in accordance with IAS(Pay) Rules 2016, IPS(Pay) Rules 2016, IFS(Pay) Rules 2016.

The dearness allowance has been increased from 28% to 31% of the Basic Pay.

 

 

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