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Singapore | Copyright Act, 2021

On November 21, 2021, the Singapore Copyright Act, 2021 came into force. The amendments were made to the existing Copyright Act to enhance protection of copyright in view of the various technological developments.

 

Key changes are as follows:

    1. portraits;
    2. photographs;
    3. engravings;
    4. sound recordings; and
    5. films.

For more details, click HERE


*Tanvi Singh, Editorial Assistant has reported this brief.

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