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Government notifies constitution of Unlawful Activities (Prevention) Tribunal

On December 13, 2021, the Central Government constitutes an Unlawful Activities (Prevention) Tribunal consisting of Justice D.N. Patel, Chief Justice, High Court of Delhi, for the purpose of adjudicating whether or not there is sufficient cause for declaring the Islamic Research Foundation as an unlawful association.

 

The Islamic Research Foundation has been declared as an unlawful association, vide notification number S.O. 4731 (E), dated the 15th November, 2021.

 

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