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USA | Ensuring Compliance against Drug Diversion Act, 2021

The President of United States has enacted Ensuring Compliance against Drug Diversion Act, 2021 on November 10, 2021 which amends the Controlled Substances Act to provide statutory authority for the modification, transfer, and termination of a registration to manufacture, distribute, or dispense controlled substances. The modification, transfer and termination of registration would take place in following circumstances:

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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