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IFSCA (Capital Market Intermediaries) Regulations, 2021

The International Financial Services Centres Authority has notified the IFSCA (Capital Market Intermediaries) Regulations, 2021 vide notification dated October 18, 2021.

 

Key highlights:

Provided that the applicant seeking registration to act as a broker dealer or clearing member or depository participant shall make the application along with such additional information through the recognised stock exchange or recognised clearing corporation or recognised depository respectively.

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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