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Applicant shall submit an undertaking for registration of medical device vide Draft Medical Devices (Amendment) Rules, 2021

The Ministry of Health and Family Welfare has notified the Draft Medical Devices (Amendment) Rules, 2021 vide notification dated October 12, 2021. The Draft Rules amend the Medical Devices Rules, 2017 in the following manner:

Objections and suggestions, received from any person within 7 days will be considered by the Central Government.

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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