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NUSRL | 1st International Cyber Law Moot Court Competition, 2021

About National University of Study and Research in Law, Ranchi:

NUSRL, Ranchi has been established by an Act of the State Legislature prompted by the vision of the constitutional forefathers that the law, legal system and legal institutions have an overreaching role in the human, social, political and economic development of the Nation.

Situated in Ranchi, the capital city of Jharkhand, NUSRL is established to develop a holistic perspective of legal education in all its ramifications, particularly advocacy, judicial and legal institutional services, legislation, law reforms and all the research in these areas. With a modest beginning, the University is all set to compete with global economic standards with a deftly crafted teaching-learning methodology. NUSRL endeavours to share the global opportunity in law as well as legal discipline.

 

About Cyber Law University:

Cyberlaw University is an online university that is specifically dedicated to the study of Cyberlaw and related legal issues. Cyberlaw University aims to provide various courses and diplomas that would make the participants more aware of the various legal issues pertaining to Cyberspace, the Internet and the World Wide Web.

Cyberlaw University believes that Cyberlaw indeed provides the foundation on which the current and future online transactions and the surrounding ecosystem is based.

 

About EBC-SCC Online:

Established in 1942, the Eastern Book Company (EBC) Group is the intellectual giant in Indian law publishing, with offices in several Indian cities. EBC publishes a wide range of legal commentaries, student texts, law reports and digests, and its products include pioneering works both in the print and electronic medium. With a list of over 550 authoritative and well known titles, it is well recognised for its contribution to legal literature worldwide.

Using the finest of technological innovations, EBC pioneered law information databases for making law easily accessible in the electronic medium. SCC Online, the information database and search program by EBC is a proven source for quick retrieval of case-law precedents of the Indian Courts and Tribunals.

 

About the Competition:

The 1st International Cyber Law Moot Court Competition, 2021 aims to foster and cultivate interest in the field of cyberlaw and the role of information technologies in societies around the world. This competition challenges the students to engage in comparative research of legal standards at the national and regional levels and to develop their arguments (in written and oral forms) on cutting-edge questions in Cyber law.

 

Participation and Eligibility:

The competition is open for participation for all bona fide students enrolled in Law Degree courses. There is no team limit on the number of teams participating from each Law College/University.

3-Year (LL.B.) and 5-Year Integrated Course (B.A./BBA/B.Com/BSc., LL.B.) or Masters in Law Courses (LL.M.) in any recognized University and/or Law School across India. The eligibility for Foreign Students is that they must be enrolled in any registered Law College/University across the world.

 

Registration:

Each Team shall fill the Registration Form. The Organizers shall intimate the concerned college or university of the receipt of the application. The last date for filling up the form is the 18th October, 2021.

 

Payment Details:

The registration fee for the Competition is Rs. 3,000 and it has to be paid through RTGS/IMPS/NEFT/Demand Draft. The followings are the details of the account holder:

Name of the Beneficiary: NUSRL, Ranchi

Account No: 490710110003104

IFSC: BKID0005900

Branch Name: NUSRL- Campus, Ranchi

Account Type: Savings Bank

All payments should be attached with the following message – “1st National Cyber Law Moot Court Competition: [Institution Name]”. The Organizers shall confirm the Final Registration only after the payment is made and the form is filled by 18th October, 2021.

 

Cyber Law Moot – Brochure

Cyber Law Moot – Moot Proposition

Cyber Law Moot – Rules

 

Important Dates:

 

Contact Details:

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