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USA- California | New law regulates industrial hemp products including CBD

Unsplash/David Gabrić

The Government of California has signed, Assembly Bill AB-45, into law which will regulate industrial hemp products, removing restrictions on the sale of dietary supplements, food, beverages, cosmetics, and pet foods that include industrial hemp or cannabinoids, extracts, or derivatives of industrial hemp.

 

Key highlights of the law are:

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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