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SEBI issues circular on Disclosure of Complaints against Stock Exchange and Clearing Corporation

The Securities and Exchange Board of India has issued circular on Disclosure of Complaints against Stock Exchange and Clearing Corporation on October 04, 2021. The provisions of this circular shall come into effect from January 01, 2022, and the disclosure requirements are in addition to those already mandated by SEBI.

 

Key highlights of the circular are:

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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