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Goa Co-operative Societies (Amendment) Rules, 2021

The Government of Goa has notified the Goa Co-operative Societies (Amendment) Rules, 2021 on 23rd September 2021. The Goa Co-operative Societies (Amendment) Rules, 2021 permit the electronic means for sending application for registering a society.

 

Rule 4 of the Goa Co-operative Societies Rules, 2003, which deals with the application for registration, has been modified by the amendment to include that the application for registration shall be sent to the Registrar by registered post or delivery by hand or through electronic means.

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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