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VIPS International Moot Court Competition(Online), 2022

About the Institute
Vivekananda Institute of Professional Studies, affiliated to Guru Gobind Singh Indraprastha University was established in the year 2000 with the vision to maintain and promote excellence in education and for imparting quality professional education comparable with the best in the world.

About the Moot
Vivekananda Institute of Professional Studies, Vivekananda School of Law and Legal Studies (VSLLS), announces VIPS International Law Moot Court Competition (Online) 2022, In The Memory of Dr. Deepti Kohli from 10th-13th February, 2022.

Eligibility
The Competition is open to all bona fide regular students enrolled in any Law Course (LLB/ LLM) or its (equivalent international) programme in any University or Institute within or outside India recognized by the Bar Council or State Government or Central Government as the case may be.

Each team shall comprise a minimum of two members i.e two speakers and a maximum of three members i.e. two speakers and one researcher. Thus, each team shall be composed of two speakers (Compulsory) and researchers (if any). A maximum of two teams are allowed to participate in the competition from one college/institute/university.

Fee Details
The registration fee of Rs 3,500/- for each participating team consisting of 2 or 3 members is to be submitted via online transaction by 30th November, 2021 by 11:59 p.m. (IST)

Registration

To register online please click on the link below: Click HERE

Important Dates

Last Date of Registration – 30th November, 2021 by 11:59 PM (IST)

Release of Moot Problem – 13th September, 2021

Clarifications to Moot Problem – 9th January, 2022 by 11:59 PM (IST)

For more information, refer

Brochure- VIPS INTERNATIONAL MOOT COURT COMPETITION

Flyer

Moot Problem

Organising Committee

Contact

Ms. Simrat Kaur:

Student Convener

+918800721717

Mr. Pratham Sharma:

Student Coordinator

+919582876415

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