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Certification requirements of associated persons functioning as Principal officer of a Portfolio Manager, notified

The Securities & Exchange Board of India (SEBI) has notified certification requirements of an associated person functioning as principal officer of a Portfolio Manager under Securities and Exchange Board of India (Certification of Associated Persons in the Securities Markets) Regulations, 2007 vide notification dated September 7, 2021. The certification requirements are as follows:

 

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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