Site icon SCC Times

US | Facial Recognition and Biometric Technology Moratorium Act, 2020

US lawmakers have introduced Facial Recognition and Biometric Technology Moratorium Act of 2020 in the Senate on June 25, 2021. It has been referred to the Committee on the Judiciary, and in addition to the Committee on Oversight and Reform, for a period to be subsequently determined by the Speaker, in each case for consideration of such provisions as fall within the jurisdiction of the committee concerned.

 

Key features of the Bill are:

 


*Tanvi Singh, Editorial Assistant has put this story together.

Exit mobile version