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Central Goods and Services Tax (Fifth Amendment) Rules, 2021 notified

The Central Board of Indirect Taxes and Customs has notified CGST (Fifth Amendment) Rules, 2021 vide notification dated June 1, 2021. The Rules amend the Central Goods and Service Tax Rules, 2017 in the following manner:

“Provided further that a registered person may furnish such details, for the month of May, 2021, using IFF from the 1st day of June, 2021 till the 28th day of June, 2021.”

 


*Tanvi Singh, Editorial Assistant has put this story together.

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