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Indian Insurance Companies (Foreign Investment) Amendment Rules, 2021 comes into force

On May 19, 2021, the Government has notified the Indian Insurance Companies (Foreign Investment) Amendment Rules, 2021. The Amendment makes the following rules further to amend the Indian Insurance Companies (Foreign Investment) Rules, 2015 :

 

Read Indian Insurance Companies (Foreign Investment) Rules, 2015 HERE

 

*Tanvi Singh, Editorial Assistant has put this story together.

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