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NUALS | 1st Article Writing Competition on Restructuring & Insolvency Laws: Submit by 15th June, 2021

About the Institution

The National University of Advanced Legal Studies is a uni-disciplinary university in Kochi, India for undergraduate, graduate and post-graduate legal education. The Centre for Parliamentary Studies and Law Reforms (CPSLR) has been set up with an objective to make the legislation more effective for social transformation and to achieve social justice by equitable administration of law.

About the Competition

The Editorial team of the Restructuring & Insolvency Law Journal is pleased to invite original essays for the Essay Writing Competition from academicians, professionals and law students.

In order to carry forward the objectives of the Centre, beginning with an e-Newsletter focusing on the law relating to Insolvency and Bankruptcy Code, 2016 introduced in 2018, the Centre is now conducting an Article Writing Competition to disseminate knowledge relating to the current affairs in the field of IBC and help to spread awareness about the law and practice area.

Topic

The submissions must fall under one of the following categories:

The participants may choose any contemporary topic related to the aforementioned topics.

Submission Procedure and Guidelines

Prizes

Contact Information

E-mail: nualsibcnewsletter[at]gmail.com

  1. Vallari D: +91 9986481396
  2. Jinu Jose: +91 8606629521
  3. Shiren Panjolia: +91 75108 27071
    shirenpanjolia1308@nuals.ac.in

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