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Ministry of Labour and Employment to collect Aadhar details from beneficiaries under Social Security Code, 2020

The Ministry of Labour & Employment has issued a notification on May 3, 2021 to enforce Section 142 of the Social Security Code, 2020. The notification mandates to seek the Aadhaar number from the beneficiaries under the Social Security Code, 2020. It is now required to provide Aadhar details for people like employees and unorganised sector workers seeking registration, benefits, availing services or receiving any payment under various schemes under the Social Security Code 2020.

 

*Tanvi Singh, Editorial Assistant has put this story together.

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