Site icon SCC Times

LSAC | Webinar on ‘Law Re-imagined : Innovation & the Future of Legal Practice’ [April 30, 2021]

As a resource for students and parents, LSAC Global is hosting a series of webinars featuring top Indian and international legal education leaders and other valuable perspectives over the next few months leading to the LSAT—India online exam in 2021.

Our first three webinars covered – ‘Global perspectives in Law’: India & beyond”, ‘Legal Careers: the Indian Corporate Lawyer’ and ‘The Female Lead: Impact of Women in Law’ were incredibly successful. Distinguished leaders in the legal education community shared their insights & perspectives with the audience and we wish to continue this effort to encourage a healthy dialogue in the community

The 4th webinar in this series ‘Law Reimagined: Innovation and the Future of Legal Practice’ is scheduled for 7:00 p.m. IST, Friday, 30 April 2021.

Register → HERE

The overarching theme of this webinar is to help parents and students recognize the breadth of disruption and innovation impacting the legal academy and profession through discussions on the everchanging landscape of the legal practice. We also aim to provide a glimpse into how law schools are retooling their curriculum to prepare students for modern practice.

The aim of our webinar series is to help parents and students understand the career opportunities in India and abroad, and how the legal profession is evolving into one that is more diverse and inclusive.

This webinar will feature Chief Innovation Officer and Executive Director of the Future of the Profession Initiative from University of Penn. In addition, we have a partner and chair of Moses & Singer’s Legal Ethics & Law Firm Practice which advises law firms, lawyers, and legal departments on ethical and legal aspects of law practice. To shed more light on law schools and their curriculums we have Deans of School of Law from VIT Institute of Technology and BML Munjal University.

Our Panellists are:

The session will be moderated by Ms. Aafreen Collaco, Asst. Director – University Engagements and Partnerships, Law School Admission Council.

Join us for a lively and informative discussion, with opportunity for audience Q&A with the panellists. You can send your questions for panellists in advance at discoverlawindia@lsac.org.

Please register for the webinar. In case you are unable to connect, please copy and paste the following link in your browser:

Here

Date and Time:
Friday, April 30, 2021, 7:00 p.m. in Mumbai, Kolkata, New Delhi (IST)

As a reminder, the LSAT—India test registrations are now open. Register Now to secure your spot.

Exit mobile version