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AMU | National Essay Writing Competition on the topic “The Uniform Civil Code: A Boon or A Bane for Women’s Rights In India

NATIONAL ESSAY WRITING COMPETITION LAW SOCIETY, FACULTY OF LAW, AMU, ALIGARH.

ORGANISER

The Law Society at the Faculty of Law, Aligarh Muslim University is a student body at the Faculty of Law. It is presided over by the Dean of the Faculty of Law, AMU, Aligarh. The Society is committed to promoting the growth of the students in both academic and cultural fields. It provides a platform for the students to polish their skills in Mooting, Legal Research, Legal Writing, Debating, participating in quiz competitions, etc. It also provides an environment for constructive recreation of the students by organizing fests, reading clubs, etc.

The endeavour is to instil in law students an excellent expression of thought on paper and to provide them a space for growth, improvement, and better learning.

TOPIC

“THE UNIFORM CIVIL CODE: A BOON OR BANE FOR WOMEN’S RIGHTS IN INDIA.”

ELIGIBILITY

The competition is open to the students who are currently pursuing graduation or post-graduation in bonafide Universities.

SUBMISSION

SUBMISSION GUIDELINES

Name of the Author

College/ University enrolled in

E-mail address & Contact No. of the Author

FORMATTING

REGISTRATION

Sending the essay to the given email will count as registration. No registration fees are applicable.

LAST DATE FOR SUBMISSION

APRIL 11TH, 2021, 11:59PM

CONTACT

Contact: 8004921886

Contact: 7074008181

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