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Amendments in Schedule III of Companies Act, 2013 and New Trade Payables Ageing Schedule, notified

The Ministry of Corporate Affairs amends Schedule III of the Companies Act, 2013. It shall come into effect on April 1, 2021. Key changes in the Schedule vide the amendment are as follows:

 

 

 

 

 

 

 

*Tanvi Singh, Editorial Assistant has put this story together.

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