Site icon SCC Times

Companies (Management and Administration) Amendment Rules, 2021

The Central Government makes the Companies (Management and Administration) Amendment Rules, 2021 further to amend the Companies (Management and Administration) Rules, 2014.

Key features:

1.Inserting new Form MGT 7 A for Annual return of OPC and Small company:

Every company shall file its annual return in Form No.MGT-7 except One Person Company (OPC) and Small Company. One Person Company and Small Company shall file annual return from the financial year 2020-2021 onwards in Form No.MGT-7A”;

2. Filing of Annual Return with Registrar– A copy of the annual return shall be filed with the Registrar with such fees as may be specified for this purpose.

 

Exit mobile version