Maharashtra National Law University, Aurangabad has released its first International Affairs Digest under the leadership of Hon’ble Vice Chancellor Prof. (Dr) K.V.S. Sarma. This digest aims at bringing foreign policy consciousness among the general public in turn into a larger political community.
ABOUT THE UNIVERSITY:
The State of Maharashtra realizing the importance of quality of Legal Education and need of well trained law graduates to the Bar, Bench and Professions took a very bold decision by creating three National Law Universities in the state of Maharashtra at Mumbai, Nagpur and Aurangabad. Further all the three are independent and autonomous institutions created under the Maharashtra National Law Universities Act, 2014 Maharashtra National Law University, Aurangabad, commenced from March 16, 2017 The university is emerging as a best amongst all the National Law Universities in India with a significant and study growth under the dynamic leadership of Hon ‘ble Vice-Chancellor Prof. Dr. K.V.S Sarma, Presently university has been functioning with its full sanctioned strength of nearly 300 students including the Centre for Post Graduate Legal Studies.
ABOUT THE DIGEST:
Maharashtra National Law University, Aurangabad, International Affairs Digest will be published every month with an aim of bringing foreign policy and strategic affairs consciousness, which is mostly neglected in the general public discourse.
You can find the First International Affairs Digest here.