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2nd NALSAR-UNHCR Public International Law Moot Court Competition, 2021

NALSAR is organising 2nd edition of the NALSAR UNHCR Public International Law Moot Court Competition, 2021. This edition of the moot is being sponsored by the United Nations High Commissioner for Refugees (UNHCR), the UN Refugee Agency. The moot is also organized in association with Indian Society of International Law (ISIL), Enhelion, SCC Online and Eastern Book Company (EBC) as Knowledge Partners.

The competition is scheduled to be held from 15th -16th May, 2021, on a virtual platform. The moot will be judged by esteemed scholars of Public International Law who have expertise in the legal issues stated in the moot problem. We are pleased to invite a team from your esteemed institution to participate in the 2nd edition of the moot court competition which aims to further research work on the emerging issues related to Public International Law and to amplify the interest of the participants in the same.

Attached herewith are the Moot Problem, the Schedule of Events, Rules of the moot, Brochure and the link to Provisional Registration form.

Kindly complete all the registration formalities stated in the Official Rules of the moot on or before 15th March, 2021 (11:59 P.M. IST) and send it to pilmoot@nalsar.ac.in

Link of the google form for Provisional Registration –HERE

For further clarifications or queries, you may contact the undersigned Organizing Committee members or else can contact us through e-mail at pilmoot@nalsar.ac.in

Moot Problem: PIL Moot Problem

Rules: RULEBOOK PIL (1)

Schedule : Schedule, PIL

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