District Consumer Disputes Redressal Commission-II, Hyderabad: A three-Member Bench of Vakkanti Narasimha Rao, President, and P.V.T.R Jawahar Babu and R.S. Rajeshree, Members, … Continue reading ‘Using customers as Advertising Agents’: Charging money for carry bags with printed logo is spurious, unfair trade practice with deceptive nature | Payback of Rs 3 with interest & compensation ordered by Consumer Forum
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