Legal Aid Clinic on National Education Policy (NEP) and the Legal Services Committees are organising an essay competition on National Education Policy. The Essay Competition would be one of its kind, to be organised on the National level on the theme “Inclusivity in National Education Policy 2020” A needle in a haystack?”
This competition will invite discourse on the provisions of NEP from the lens of inclusivity with respect to individuals, institutions as well as communities.
Eligibility
Students/participants must be pursuing a Bachelor’s Degree in Law, i.e. a 3-year LL.B. Course or 5-year LL.B. from any recognised college or university or pursuing LL.M. from any recognised university.
Important Dates
Date of release of official notification: 21 October 2020
Last date for registration: 6 November 2020
Last date for clarification and allotment of codes: 13 November 2020
Last date for submission of the essays: 27 November 2020
Declaration of the results: 4 December 2020
Prizes
First prize ₹7,000/-, Second Prize ₹4,000/-, Third Prize ₹2,000/-, Fourth Prize ₹1,000/-, Fifth Prize ₹1,000/-.
Seven best essays will be published in a compendium titled “Inclusivity vis-à-vis National Education Policy 2020” by National Law University Delhi.
Registration form details can be found on the NLUD website www.nludelhi.ac.in or
Click HERE
Contact for any further details or queries, please write to essaycompetition@nludelhi.ac.in or lsc@nludelhi.ac.in
