Mr. Justice Kurian Joseph (Former Judge, Supreme Court of India), Mr. Justice Prateek Jalan, High Court of Delhi, Mr. G. Shiva dass, Senior Advocate will adjudge the final rounds of the Tax Law ProMoot on October 11th 2020.
ProMooters is an online platform for mooting making moots more accessible, independent and technology driven. An initiative by members of the bar, focused to enhance the experiences of all law students in India by providing better access to learning and advocacy skills.
The opportunity to argue diverse areas of law, every month; ease of memorial making; and inputs by the decorated members of the bench and bar are amongst the few things for which the initiative has received applause from every sphere of the legal fraternity.
We thank our media and knowledge partners SCC Online & EBC for their continued support.