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ProMooters | Innovating moot courts for the Digital World

The Legal fraternity is no exception to the industries that have been impacted by the global pandemic that has compelled the world to look at solutions in the digital world to ensure day-to-day functioning. Courts, educational institutions, Arbitration centres have all gone virtual and have taken to adapting their physical processes into online ones despite numerous transitional challenges.

We at ProMooters have designed a technology driven platform to conduct virtual moot competitions  for law students every month on different areas of law where every aspect of a standard moot court competition is redesigned and adapted for the virtual world. Our platform has seen an overwhelming and  positive response from both judges and participants with more than 200 students participating each month.

During the next stage of our venture we are proceeding to take our experience and technology to host inter and intra college moot court competitions for law schools across India. After a few trials we are happy to announce that we are launching – ProMooters For Colleges, a platform exclusively designed for law schools and universities. We provide a complete end to end solution for legal educational institutions to help the college deliver an exceptional virtual mooting experience. 

Over the next few months we will be partnering with a limited number of law universities and provide them access to our platform and services. Is your college conducting an online moot court competition? Do you want to get early access to our platform? 

Get in touch with us for a demo at E: sneha@promooters.com; P: 8073114209. 

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