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ProMooters | ProMoot on Contract Law [September 12th & 13th]

About the Organization

ProMooters is an online platform for mooting making moots more accessible, independent and technology driven.

About the moot

ProMoot is a mini moot conducted on an online platform. It is a monthly moot, each moot dealing with one specific area of law. ProMoot follows a single participant format which balances key aspects of research and advocacy skills. ProMoot adopts the traditional mooting format of memorial submissions and oral rounds, while innovation powers a robust model aimed at maximizing effort and time.  

The topic for the September ProMoot is Contract Law

Registration

All students pursuing LL.B, 5 year course as well as 3 year course can participate in a ProMoot. There are no restrictions with respect to the number of students who can participate in a ProMoot from one college.

A one-time registration on the website is required to access all moots conducted throughout the year. A promooter can participate in any number of moots in a year. To register, click HERE and click on “Sign Up”. You will be required to attach a photograph of your college ID card to validate your registration.

 Fees

No registration fee to participate in the September ProMoot.

Deadlines/dates

The deadline for submitting the memorial (prescribed format) is 31st August 2020 before 11.59 pm. Oral rounds will be conducted on September 12th & 13th (Second Saturday & Sunday).

Contact info

email – contact@promooters.com

phone no – 8073114209

Official link : Click HERE

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