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GNLU | 3rd All India Essay Competition on ‘Law and Economics’ 2020

Centre for Law and Economics, GNLU is organising the 3rd All India Essay Competition on ‘Law and Economics’ 2020.

ABOUT THE CENTRE

Over the past few decades Law and Economics” has grown as a niche area dealing with the interface of the two subjects, wherein economic tools are used to better understand the efficiency and working of Law. “The GNLU Centre for Law and Economics continuously strives to develop understanding in this niche area to move towards the efficient law-making process.”- Professor Ranita Nagar.

The Centre in the past has successfully undertaken research on the analysis of policies from an economic point of view and collaborated with multiple universities and institutes from across the world to conduct seminars and certificate courses in pursuance of this goal. The mission of the GNLU Law and Economics Centre (GLEC) is to create awareness among the general public at large about this nascent field of study which can play a crucial role in making the Indian Legal System more efficient. In furtherance of this objective, this year, the Centre is organising the 3rd All India Essay Competition on ‘Law and Economics’.

This comes out as a great opportunity for the students to research as per their interests in Law and make an economic analysis of the same and get it published with the one of its kind Journal in India (The GNLU Journal of Law and Economics ISSN 2582-2667). The deadline for the same is September 15th, 2020, 11:59 PM.

Registration Link click HERE

THEMES

The essay must cover one or, more of the following themes:

  1. COVID-19 and the Role of a Welfare State
  2. COVID-19, Surveillance, and Privacy
  3. COVID-19 and the state of Public Healthcare
  4. COVID-19 and Employment Law/ Labour Law
  5. COVID-19 and Intellectual Property Rights
  6. COVID-19 and International Liability
  7. COVID-19 and Criminal Justice Responses
  8. COVID-19 and Corporate Law
  9. COVID-19 and the Global Economy
  10. COVID-19 and the Role of International Organisations in

Pandemics

  1. COVID-19 and Competition Law
  2. COVID-19, International Trade Law, and International

Cooperation

SUBMISSION GUIDELINES

FORMATTING GUIDELINES

 There are three categories of prizes:

FIRST PRIZE:

 SECOND PRIZE:

 THIRD PRIZE:

For further information and queries, kindly contact: cle@gnlu.ac.in

Brochure

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