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ILS Pune | Autonomous Certificate Programme (Online) on Law of Evidence for Civil and Criminal Trials

Indian Law Society, Pune offers a unique online Certificate Programme about the aspects of the law of evidence relevant for trials, and appeals from trials. This Programme will enable participants to understand and appreciate finer practical aspects of evidence, principles underlying these aspects, and use of these provisions and principles in pre-trial advice, pleadings, and trial proceedings.

Duration 17 July to 20 August 2020, 16 sessions.
Time, days 4 to 6 p.m., Tuesdays, Fridays and Saturdays
Faculty Lawyers and Judges with background of trial litigation
For whom Judges, Advocates, Police Personnel, Administrative Officers, Law Teachers and Students
Pre-requisite Participants shall have basic understanding of Law of Evidence.
Fees Rs 5000/- includes GST (Rs 4237/- + Rs 763/- GST) (Payment can be done online through Direct SBI, Net banking and Credit card.)
Modules Fundamental concepts & principles.

Pleadings & proof.

Facts, Relevancy & admissibility.

Affidavits as examination-in-chief.

Admissions, confessions & dying declarations.

Admissibility of pretrial statements & documents in criminal trials.

Proof & standards of proof.

Examination of witnesses in civil & criminal proceedings.

Oral & documentary evidence.

Electronic evidence.

Presumptions & burden of proof.

Evidence in arbitration proceedings.

Reference  material Links to books and reports from free online web resources
Advance reading list of articles and important judgments for each session.
Seats limited  Admission on first come first serve basis
Examination Online examination (100 marks) at the end of the programme
Certification Certificate on completion of programme with 75% attendance and minimum score of 50% marks in the online examination.

Programme coordinator        :           Smita Sabne: 9422504078
Contact                                   :           Deepali Manjarekar : 9922969717

Email                                       :           deepali.manjarekar@ilslaw.in

                                               

                                                CLICK HERE TO REGISTER

Vaijayanti Joshi,
Honorary Secretary,
Indian Law Society
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