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ILS Pune | Webinar on Defence of Insanity and Criminal Liability: Critical Reflections

Centre for Public Law at ILS Law College is pleased to announce its next Webinar on the topic, “Defence of Insanity and Criminal Liability: Critical Reflections”.
Day/Date: Saturday, 4th July 2020.
Time: 4:30 pm.
Speakers:
1. Justice (Retd.) S. Nagamuthu, (Madras High Court) Senior Advocate, Supreme Court of India.
2. Prof. (Dr.) Mrinal Satish, Professor, National Law University Delhi.
Moderated by: Dr Sanjay Jain, Associate Professor, Additional Charge, Principal, ILS Law College.
To join, click on this Google Meet link : Click HERE
The webinar will be broadcasted live on our YouTube Channel, “Centre for Public Law ILS Law College” and on our Facebook page, “Centre for Public Law, ILS”
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